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'This Can't Go On, We Need Answers': SC Directs Nitish Govt to File Response on Encephalitis Deaths in 7 Days - (24 Jun 2019)

The court asked the government to reply on the adequacy of medicines, nutrition and hygiene, following which the state said that 'things were under control' and sought 10 days to file a written reply.

Tags : COURT   SC  

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