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SEBI Tightens Rules for Usage of Client Funds by Brokerages - (21 Jun 2019)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) has tightened the rules for usage of client funds by brokerages and asked brokers to transfer the securities to their client accounts within one day of receiving payment.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   SEBI  

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