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Malegaon Blast Trial: NIA Court Rejects Pragya Thakur's Plea Seeking Exemption From Weekly Appearance - (21 Jun 2019)

CRIMINAL

Special NIA Court has rejected an application filed by accused BJP MP Pragya Singh Thakur seeking exemption from weekly appearance.

Tags : MALEGAON BLAST TRIAL   PRAGYA SINGH THAKUR  

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