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NGT Puts Ban on Plastic from Gomukh to Haridwar - (11 Dec 2015)

National Green Tribunal (NGT) while imposing a penalty of Rs. 5,000 per day on erring hotels, dharamshalas and ashrams spewing waste into Ganga, has directed complete ban on use of plastic of any kind from Gomukh to Haridwar along Ganga with effect from February 1.

Tags : NATIONAL GREEN TRIBUNAL   BAN ON USE OF PLASTIC   GANGA  

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