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Telangana High Court: No Serious Error by Intermediate Board - (20 Jun 2019)

EDUCATION

Telangana High Court has rejected the petitions filed separately by Balala Hakkula Sangham, represented by its president P Achyuta Rao, and Rapolu Bhaskar, advocate, seeking judicial enquiry into the alleged irregularities that took place in Intermediate results and for payment of Rs 50 lakh compensation to families of the students who have committed suicide and to take action against the erring officials responsible for the fiasco.

Tags : TELANGANA HIGH COURT   INTERMEDIATE BOARD  

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