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Madras High Court Recommends Nadigar Sangam to Change its Election Venue - (20 Jun 2019)

CIVIL

Madras High Court has recommended that the South Indian Film Artistes’ Association, popularly known as the Nadigar Sangam, could select an alternative venue for its elections because the city police were of the view that the Dr. MGR Janaki College of Arts and Science in Raja Annamalaipuram may not be a conducive place for the actors to congregate in large numbers.

Tags : MADRAS HIGH COURT   NADIGAR SANGAM  

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