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Custodial Death: Former IPS Officer Sanjiv Bhatt Sentenced to Life Imprisonment - (20 Jun 2019)

CRIMINAL

Gujarat Court has sentenced sacked IPS officer Sanjiv Bhatt to life imprisonment in a 30-year-old custodial death case. The sentence by the Gujarat Court comes a week after the Supreme Court refused to consider a plea by Mr Bhatt to examine 11 additional witnesses, stating that a similar plea had been rejected on May 24.

Tags : CUSTODIAL DEATH   SANJIV BHATT  

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