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Gujarat High Court Issues Notice to IITRAM - (20 Jun 2019)

EDUCATION

Gujarat High Court has asked for a reply from the Institute of Infrastructure, Technology, Research, and Management (IITRAM) and the State Government, after a Public Interest Litigation (PIL) questioning the validity of the Institute's 2019-20 MTech admission process. The Court has issued notices to the Institute and the State Government directing them to file their replies in the matter by June 26.

Tags : GUJARAT HIGH COURT   IITRAM  

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