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Madras High Court Directs Rescue of Elephant Used Illegally for Begging and Marriage Parades - (20 Jun 2019)

CIVIL

Madras High Court has ordered the Concerned Authorities to take possession of Malachi, a female elephant aged about 34 years, which was being used illegally for begging and marriage parades. The Court observed that the Department of Forests may either keep the elephant in a camp or transport her to a zoo, in accordance with law.

Tags : MADRAS HIGH COURT   ELEPHANT  

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