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Bengaluru Court Passes Interim Injunction Against Google India - (20 Jun 2019)

CIVIL

Bengaluru Court has granted an interim order of injunction against Google India, directing it to refrain from diverting the traffic of the official site of crowd funding platform 'Milaap'. 'Milaap' had approached the Bengaluru Court alleging that traffic to its site was being diverted to another site 'www.impactguru.com'.

Tags : BENGALURU COURT   GOOGLE INDIA  

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