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Madras High Court: Inter Caste Marriages Clean Up Caste System - (20 Jun 2019)

CIVIL

Madras High Court has observed while ordering police protection to a couple noted that inter caste marriages are good for the society in cleaning up the caste system. It held that these are days where the younger generation is slowly moving out of the ill-effects of caste system and that is the reason for a lot of inter-caste marriages are taking place in the society.

Tags : MADRAS HIGH COURT   CASTE SYSTEM  

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