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NAA to Builders: Flat Buyers Cannot Wait Endlessly to Receive Input Tax Credit - (19 Jun 2019)

GOODS AND SERVICES TAX

National Anti-Profiteering Authority (NAA) while dismissing a plea by a real estate developer has observed that since flats are sold in installments without waiting for project completion, the buyers too cannot be made to wait endlessly to receive the benefit of input tax credit.

Tags : NAA   INPUT TAX CREDIT  

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