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Karnataka High Court: Do Not Allow Idol Immersion in Lakes - (19 Jun 2019)

ENVIRONMENT

Karnataka High Court has directed the Bruhat Bengaluru Mahanagara Palike to install CCTV cameras, around the lakes to prevent miscreants from damaging lakes in any manner. As regards to immersion of idols and pooja material in lakes the Court recommended that the civic body should consider creating artificial ponds which can be used for immersion instead of the lakes.

Tags : KARNATAKA HIGH COURT   IDOL IMMERSION  

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