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Supreme Court Issues Notice on Congress Prayer Against Separate By-Polls to Two RS Seats From Gujarat - (19 Jun 2019)

ELECTION

Supreme Court has issued notice to the Election Commission on Gujarat Congress's challenge to its decision to hold separate by-polls to two Rajya Sabha (RS) seats in the State which fell vacant due to the election of BJP chief Amit Shah and Smriti Irani to the Lok Sabha.

Tags : SUPREME COURT   CONGRESS   BY-POLLS  

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