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Ayodhya Terror Attack: Special Court Grants 4 Life Term - (19 Jun 2019)

CRIMINAL

Special Court in Prayagraj has sentenced four of the accused to life imprisonment and acquitted one in the Ayodhya Terror Attack Case fourteen years after the incident.Two civilians had died in a cross fire that followed the attack. Terrorists had tried to attack the makeshift temple at the disputed Ram Janmabhoomi-Babri Masjid site in Ayodhya on July 5, 2005. The Judge also imposed a total fine of Rs. 2.4 lakh on the convicts.

Tags : AYODHYA TERROR ATTACK   SPECIAL COURT  

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