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Delhi High Court Issues Notice in Request to Nullify Results of NEET-UG 2019 - (19 Jun 2019)

EDUCATION

Delhi High Court has issued notice in a plea seeking to nullify the results of the National Eligibility Cum Entrance Test (UG) 2019 (NEET-UG 2019) which was declared on June 5. The notice was issued to the Central Government, Medical Council of India, National Testing Agency as well as the Dental Council of India in a petition by several NEET-UG candidates.

Tags : DELHI HIGH COURT   NEET-UG 2019  

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