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KHC Recommends Drive to Check Illegal Vehicles Which Shuttle School Kids in Violation of MV Act - (19 Jun 2019)

MOTOR VEHICLES

Karnataka High Court (KHC) has recommended to the State Government and police authorities to carry out a special drive outside schools, to check on illegal vehicles including auto rickshaws which ferry school children in contravention to the provisions of Motor Vehicles Act, 1988 (MV Act). The Court held that prima facie it not satisfied with the action taken by the State.

Tags : KHC   ILLEGAL VEHICLES  

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