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NCLT Instructs Liquidation of Moser Baer Solar - (19 Jun 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) has ordered the liquidation of Moser Baer Solar, which is joining Moser Baer, the high-profile disc maker that met the same destiny a few months ago. NCLT's principal bench has ordered the liquidation of Moser Baer Solar as there were no takers for the company during the 270-day period.

Tags : NCLT   MOSER BAER SOLAR  

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