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SEBI Imposes Rs 12 Lakh Fine on NDTV for Disclosure Lapses - (18 Jun 2019)

Sebi noted that Indiabulls Financial Services in January 2008 acquired 40 lakh shares of NDTV, amounting to 6.40 per cent of the total share capital of the firm. Further, the promoters of NDTV acquired 20.28 per cent of the total share capital of NDTV pursuant to an open offer in July 2008.

Tags : SEBI  

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