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SBI, 25 Other Bankers Take Jet Airways to NCLT Over Rs 8,500 Crore Dues; Hearing from Tomorrow - (18 Jun 2019)

Jet Airways, started over 25 years ago by airline-ticketing-agent-turned-entrepreneur Naresh Goyal, stopped flying on April 17 after it ran out of cash and the unpaid lessors took away most of its 100-odd operational airplanes.

Tags : NCLT  

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