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Uttarakhand High Court Declines to Stop Gupta Weddings in Ecologically Fragile Auli - (18 Jun 2019)

ENVIRONMENT

Uttarakhand High Court has declined to stop the weddings of two sons of controversial South African businessmen Ajay Gupta and Atul Gupta in ecologically sensitive Auli, a day after pulling up the BJP Government for granting permissions. The High Court however, asked the Guptas to deposit Rs 3 crore as environmental compensation.

Tags : UTTARAKHAND HIGH COURT   GUPTA WEDDINGS   AULI  

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