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CIC: Disclose Educational Qualifications of Haridwar MP Pokhriyal - (11 Dec 2015)

Competition Commission of India (CCI) has directed Hemwati Nandan Bahuguna Garhwal University to disclose educational qualifications of Haridwar MP Ramesh Pokhriyal.

Tags : COMPETITION COMMISSION OF INDIA   HARIDWAR MP RAMESH POKHRIYAL  

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