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Poaching Case: Salman Khan Acquitted for Giving Fake Affidavit - (18 Jun 2019)

LAW OF EVIDENCE

Jodhpur Court has acquitted actor Salman Khan in a case related to submitting a false affidavit in court in the Poaching Case. The State Government had in 2006 submitted a plea accusing Khan of submitting a fake affidavit. CJM Rural Court Ankit Raman dismissed the State Government's plea.

Tags : POACHING CASE   SALMAN KHAN  

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