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Punjab and Haryana High Court Issues Notice to Government Over Punjab Borewell Death - (18 Jun 2019)

CIVIL

Punjab and Haryana High Court has issued notices to the Centre, and State Government, besides the National Disaster Response Force in connection with the death of the three-year-old following a detailed coverage by India Today on the death of the toddler after being stuck in a 150-foot-deep borewell in Punjab's Sangrur district.

Tags : PUNJAB AND HARYANA HIGH COURT   PUNJAB BOREWELL DEATH  

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