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CESTAT Mumbai: Swachh Bharat Cess Paid on Input Services Available as CENVAT Credit - (18 Jun 2019)

EXCISE

Customs, Excise and Service Tax Appellate Tribunal (CESTAT), Mumbai has observed that the Swachh Bharat Cess paid on input services has to be available as Cenvat Credit and the same can be discharged by using Cenvat Credit.

Tags : CESTAT MUMBAI   SWACHH BHARAT CESS  

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