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CCI Approves Novartis Sale of Animal Health Division - (11 Dec 2015)

Competition Commission of India (CCI) has approved Novartis India’s plan to sell the animal health division to Elanco India Pvt Ltd, the Indian arm of Swiss pharma major Novartis AG.

Tags : COMPETITION COMMISSION OF INDIA   NOVARTIS INDIA   ELANCO INDIA PVT LTD  

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