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Allahabad High Court Rejects Jayaprada's Petition Challenging Azam Khan's Election - (17 Jun 2019)

ELECTION

Allahabad High Court has rejected a writ petition of BJP leader Jayaprada challenging the election of Azam Khan from the Rampur parliamentary constituency in the recently concluded Lok Sabha election. The Court rejected the writ petition of BJP leader Jayaprada on the grounds of lack of territorial jurisdiction.

Tags : ALLAHABAD HIGH COURT   AZAM KHAN  

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