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Madras High Court: Tampering of Answer Sheets Crime Against Society - (17 Jun 2019)

EDUCATION

Madras High Court has observed that any tampering of the answer sheets or erroneous award of marks amounts to crime against the society at large. At the same time, it would result in frustration in the minds of the young students, who are all the future of our great nation.

Tags : MADRAS HIGH COURT   ANSWER SHEETS  

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