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Calcutta High Court Asks 'Striking' Doctors to Reconcile - (17 Jun 2019)

LABOUR AND INDUSTRIAL

Calcutta High Court has refused to issue any specified directions in a PIL filed against ongoing doctors' strike in West Bengal and reminded the 'striking' doctors about the Hippocratic Oath and called upon them to reconcile.

Tags : CALCUTTA HIGH COURT   STRIKING DOCTORS  

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