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Kerala High Court to State Government: Consider Waiving Off Loan Taken for Treating Endosulfan Victim - (17 Jun 2019)

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Kerala High Court has requested the State Government to consider writing off a loan availed to treat an endosulfan victim. The victim’s father had availed a personal loan to treat his son,who was an endosulphan victim. However the did not bear fruitful results and the victim passed away in the meanwhile.

Tags : KERALA HIGH COURT   LOAN  

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