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Delhi High Court Sets Aside DU’s New Admission Norms for Undergraduate Courses - (17 Jun 2019)

EDUCATION

Delhi High Court has junked Delhi University’s (DU) new admission norms for undergraduate courses after it heard three petitions challenging the new eligibility criteria for admissions in undergraduate courses. The Court quashed the amendment in admission eligibility criteria and directed DU to follow admission eligibility criteria of last year.

Tags : DELHI HIGH COURT   DU  

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