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RBI Directs Banks to Grout ATMs to Wall, Pillar or Floor to Improve Security - (17 Jun 2019)

BANKING

Reserve Bank of India (RBI) has directed banks to ensure their ATMs are grouted to a wall, pillar, or floor by September-end, except those installed in high secured premises such as airports, to enhance security of the cash vending machines.

Tags : RBI   ATM  

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