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SEBI Restricts Prannoy and Radhika Roy from Securities Market, Managerial Posts - (17 Jun 2019)

CAPITAL MARKET

SEBI has restricted New Delhi Television (NDTV) promoters Prannoy and Radhika Roy and their holding firm RRPR Holdings from trading in the securities markets for two years They have further been restricted from holding any key managerial position in NDTV for the same period. The markets regulator in its order noted that all the three key promoters did insider trading by concealing price-sensitive information about three loan agreements.

Tags : SEBI   RADHIKA ROY  

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