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NGT Nods for Rafting on Ganga But Denies to Camping - (11 Dec 2015)

National Green Tribunal (NGT) has upheld an order which it had passed in March, putting ban on beach camping near the Ganga from Kaudiyala to Rishikesh in Uttarakhand.

Tags : NATIONAL GREEN TRIBUNAL   BAN ON BEACH CAMPING   GANGA   RISHIKESH  

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