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Plea in Supreme Court for Safety, Security of Doctors at Government Hospitals - (15 Jun 2019)

The plea, filed by advocate Alakh Alok Srivastava, also sought directions to the West Bengal government to take strictest legal and penal action against the attackers who assaulted junior doctors at NRS Medical College Hospital, Kolkata, on June 10.

Tags : COURT   SUPREME COURT  

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