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Doctors Strike LIVE: IMA Calls for Nation-Wide Strike on Monday, 3.5 Lakh Doctors to Participate - (14 Jun 2019)

Doctors Strike LIVE Updates: The Calcutta High Court has refused to pass any interim order on the strike by junior doctors at state-run hospitals in protest against the attack on two of their colleagues by family members of a patient.

Tags : COURT   HIGH COURT  

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