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Calcutta High Court Summons Medical Council Registrar - (14 Jun 2019)

CIVIL

Calcutta High Court has directed the Registrar of the West Bengal Medical Council to appear before this court personally on July 2 with the documents related to the death of a man at a nursing home in the city allegedly because of medical negligence. The order followed an appeal by Niranjan De, father of Sanlap, 40, who died at a Dhakuria nursing home last year.

Tags : CALCUTTA HIGH COURT   MEDICAL COUNCIL REGISTRAR  

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