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Jharkhand High Court Provides Relief to Old Man From Starvation - (14 Jun 2019)

CIVIL

Jharkhand High Court has taken cognizance of the plight of old man and ordered the Deputy Commissioner of Dhanbad to submit a report on the issue. Following the Court's order, the district administration swung into action and provided food grains to Munilal within hours.

Tags : JHARKHAND HIGH COURT   STARVATION  

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