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Madras High Court: Cell Phone Tower Erection Cannot Be Stopped On Mere Apprehension of 'Radiation' - (14 Jun 2019)

CIVIL

Madras High Court has held that erection of the cell phone towers cannot be stopped on a mere apprehension about the effect of radiation from the cell phone tower. The Court held that "Till a positive finding is given in this regard, cell phone towers cannot be prevented to be installed on mere apprehensions."

Tags : MADRAS HIGH COURT   CELL PHONE TOWER  

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