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Gujarat High Court Asks Details, Expenditure of OBC Commission - (14 Jun 2019)

CIVIL

Gujarat High Court has asked for a reply from the State Government on the functioning of the OBC Commission and the work done by it so far since its formation in 1993. The Court has also sought the details of the public money spent for the functioning of the commission as well as the number of resolutions passed by it.

Tags : GUJARAT HIGH COURT   OBC COMMISSION  

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