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Bombay High Court Extends Interim Protection From Arrest to Gautam Navlakha - (14 Jun 2019)

CRIMINAL

Bombay High Court has prima facie observed that based on the documents submitted, there was nothing against 65-year-old activist Gautam Navlakha who has been accused by the State of having Maoist links.

Tags : BOMBAY HIGH COURT   GAUTAM NAVLAKHA  

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