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Bombay High Court: Accuracy of Rape FIR Against Oberoi Doubtful - (14 Jun 2019)

CRIMINAL

Bombay High Court has criticized Oshiwara police for "mechanically" arresting actor-singer Karan Oberoi without first "fairly and impartially examining" accusations of repeated rape and extortion against him in an FIR whose "veracity" and "merit" it found "doubtful".

Tags : BOMBAY HIGH COURT   RAPE  

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