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National Green Tribunal Directs Railways to take Remedial Measures Against Pollution - (13 Jun 2019)

ENVIRONMENT

National Green Tribunal has directed the Railway Board to look into the matter, take appropriate action and apprise the Tribunal of the action taken within one month on the question for the initiation of remedial action taken against pollution at and around Railway Godown, Faizabad, Uttar Pradesh in the course of loading and unloading of cement, fertilizers and grains by trucks, polluting the air quality and causing respiratory problems.

Tags : NATIONAL GREEN TRIBUNAL   RAILWAYS  

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