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Allahabad High Court Tells State Govt to Ensure Fool Proof Security in Courts - (13 Jun 2019)

CRIMINAL

Allahabad High Court while taking a stern view of the Uttar Pradesh Bar Council Chairperson Darvesh Yadav's murder in Agra court premises has directed State Government to ensure foolproof security in all court premises in the State. Darvesh Yadav, the first woman chairperson of the Uttar Pradesh Bar Council, was allegedly shot dead by her colleague Manish Sharma inside Agra District Court premises.

Tags : ALLAHABAD HIGH COURT   SECURITY  

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