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Madras High Court Permits DGP to Withdraw Case - (13 Jun 2019)

CRIMINAL

Madras High Court has permitted M.S. Jaffar Sait, Director General of Police (DGP), Crime Branch-Criminal Investigation Department, to withdraw a petition filed by him in 2016, to quash a case booked against him by the Directorate of Vigilance and Anti-Corruption in 2011.

Tags : MADRAS HIGH COURT   DGP  

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