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After Court Order, Police Lodge FIR Against Cafeteria Contractor at AIIMS for Cheating - (13 Jun 2019)

The complainant alleged that the firm that got the contract had submitted false and fabricated turnover certificates for the financial years 2015-16, 2016-17 and 2017-18 in the technical bid invited by AIIMS for providing entire kitchen and cafeteria services.

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