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Hijack Hoax: Why Mumbai Bizman’s Sentencing Sets New Precedent for Air Travel Safety Violations - (13 Jun 2019)

Birju Salla was sentenced to life imprisonment and was slapped with a fine of Rs 5 crore by a special NIA court in Ahmedabad on Tuesday for leaving a hijack note in the toilet of a Mumbai-Delhi flight on October 30, 2017.

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