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Telangana High Court Issues Notices To Congress Legislators - (12 Jun 2019)

ELECTION

Telangana High Court has issued notices to 14 State Congress legislators over their merger with the ruling Telangana Rashtra Samithi in both houses of the state legislature. The Court also issued notices to the Assembly Speaker, Council Chairman, Legislature Secretary and the Election Commission.

Tags : TELANGANA HIGH COURT   CONGRESS  

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