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Jharkhand High Court Stays Proceeding Against Union Minister for Agriculture - (12 Jun 2019)

CIVIL

Jharkhand High Court has granted a stay in proceeding against Union Agriculture Minister Narendra Singh Tomar in a lower Court thereby providing a huge relief to him in a case related to alleged insult and provocation knowing that it would cause break of public peace.

Tags : JHARKHAND HIGH COURT   UNION MINISTER  

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