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Reserve Bank of India to Lift All Charges on Fund Transfers via RTGS and NEFT from July 1 - (12 Jun 2019)

BANKING

Reserve Bank of India has said that it will lift all charges on fund transfer through popular RTGS and NEFT systems from July 1, 2019 and asked banks to pass on the benefits to customers from the same day.

Tags : RESERVE BANK OF INDIA   NEFT   RTGS  

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